Supreme Court - Daily Orders
Dalbir Singh vs Lala Harbhagwan Memorial And Dr. Prem ... on 20 November, 2015
ITEM NO.74 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 8166-8167/2015
DALBIR SINGH Petitioner(s)
VERSUS
LALA HARBHAGWAN MEMORIAL AND DR. PREM HOSPITAL PVT. LTD. & ANR.
Respondent(s)
Date : 20/11/2015 These petitions were called on for hearing today.
For Petitioner(s) Mr.Raj Kamal,adv.
Mr. Roopansh Purohit,Adv.
For Respondent(s) Mr.D.K.Mishra,Adv.
Mrs.Sarla Chandra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mrs.Sarla Chandra, Ld.counsel undertakes to appear for the respondent No.1. She seeks and is given two week's time to file the vakalatnama and four weeks time to file the counter affidavit. Service of notice is complete on the respondent No.2, but no one has entered appearance on his behalf.
List the matter again on 02.02.2016.
(M V RAMESH) Signature Not Verified Registrar SB Digitally signed by Sushma Kumari Bajaj Date: 2015.11.20 16:28:40 TLT Reason: