Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Jharkhand - Subsection Section 95(18) in Bihar Factories Rules, 1950 (18)Manufacture, use, storing, handling or manipulating of benzene or any substance containing benzene.For this purpose Benzene includes all aromatic hydro carbons having the chemical formula C6 H6.
