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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(2)All existing members of the Governing Bodies which were constituted immediately preceding the dite of coming into effect of this Act shall continue to be the member of such Governing Body until the normal tenure of the Governing Body expires by efflux of time or unless it is dissolved by the State Government, whichever is earlier.