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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Odisha - Subsection

Section 1A(c) in The Orissa Civil Services (Fixation of Upper Age-Limit) Rules, 1989

(c)'Socially and Educationally Backward Class' means the backward classes of Citizen other than the Scheduled Castes and Scheduled Tribes as may be specified by the State Government from time to time in the lists under the Orissa State Commission for Backward Classes Act, 1993.]