[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 83 in The Orissa Dental Council Rules, 1969
83.
The fees chargeable in respect of registration of dentists under this Act, shall be as follows :| Rs. | ||
| (a) | For first registration | 30 |
| (b) | For annual renewal | 10 |
| (c) | For insertion of each title or qualification in substitutionfor or in addition to any entry previously made | 10 |
| (d) | For restoration of name removed- | |
| (i) | under Section 39 (2) | 5(together with arrear annual renewal fee) |
| (ii) | removed under Section 41 | 20 |
| (e) | For registration of change of name when allowed by the StateCouncil | 10 |
| (f) | For duplicate registration | ... |