Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(xxxiv) in The Indian Maritime University Act, 2008.

(xxxiv)to regulate the work and conduct of the employees of the University and of the employees of the colleges and institutions;