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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(xiii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xiii)In order to avoid ambiguity and achieve the objective of providing free choice to all subscribers for IN services of all Intelligent Network Service Providers (INSPs), very clear billing, charging and revenue share guidelines for each type of IN service need to be specified.