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Kerala High Court

Elsy vs The District Police Chief, Rep. By ... on 13 March, 2026

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) NO. 3758 OF 2026

                                1



                                                 2026:KER:22946

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   FRIDAY, THE 13TH DAY OF MARCH 2026 / 22ND PHALGUNA, 1947

                    WP(C) NO. 3758 OF 2026

PETITIONER :

          ELSY
          AGED 55 YEARS
          W/O LATE. JOHNSON VALIYADAN HOUSE,
          MUNDUR, THRISSUR,
          PIN - 680546


          BY ADVS.
          SHRI.ITTY PAULSON
          SMT.PAUL PAULSON T.




RESPONDENTS :

    1     THE DISTRICT POLICE CHIEF,
          REP. BY PUBLIC PROSECUTOR
          OFFICE OF THE DISTRICT POLICE CHIEF,
          THRISSUR CITY, NEAR RAILWAY STATION,
          CIVIL LINES ROAD, THRISSUR,
          PIN - 680001

    2     ASSISTANT COMMISSIONER OF POLICE,
          REP. BY PUBLIC PROSECUTOR
          G698+5F3, VELIYANNUR, THRISSUR,
          PIN - 680001

    3     THE STATION HOUSE OFFICER,
          REP. BY PUBLIC PROSECUTOR
 WP(C) NO. 3758 OF 2026

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                                                2026:KER:22946

          THRISSUR TOWN EAST POLICE STATION,
          THRISSUR, PIN - 680001

    4     AUGUSTINE
          S/O JOHN, THENGYAPURAKYAL HOUSE,
          VALARKAVU, OLLUR THRISSUR,
          PIN - 680006

    5     ANIL MANITHOTTAM
          S/O ALIAS, MANITHOTTAM HOUSE,
          CHOOLISSERY P.O, KOLANGATTUKARA'
          THRISSUR, PIN - 680541

    6     SHARON R. S
          QUARTERS NO: 24, KERALA POLICE ACADAMY,
          RAMAVARMAPURAM, THRISSUR,
          PIN - 680631

    7     AVARACHAN @ ABRAHAM
          S/O ANTONY BAVELY HOUSE,
          UNITY ROAD, VAZHAPILLY LINE,
          KURIACHIRA P.O THRISSUR,
          PIN - 680006

    8     VINU
          S/O DEVASSY, THOZHITHIL HOUSE,
          KURIACHIRA P.O THRISSUR,
          PIN - 680006

    9     JAMES
          S/O LONAPPAN, PADAMADAN HOUSE,
          ARIMBOOR P.O THRISSUR,
          PIN - 680620

    10    JOSHY
          CHAKALAKKAL HOUSE,
          MANAKODY P.O THRISSUR,
          PIN - 680012

    11    BENNY
          CHAKALAKKAL HOUSE,
          MANAKODY P.O THRISSUR,
 WP(C) NO. 3758 OF 2026

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                                                         2026:KER:22946

             PIN - 680012

     12      JOEMON
             S/O JOSEPH, KALLUR HOUSE, PUDURKARA,
             IKYA NAGAR AYYANTHOLE P.O THRISSUR,
             PIN - 680003

     13      TENSON
             S/O JOHN, THENGYAPURAKYAL HOUSE,
             THRIPAKULAM ROAD, OPP. JUBILEE MISSION HOSPITAL
             GATE NO.2, THRISSUR,
             PIN - 680005


             BY SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
             BY ADVS.
             SHRI.ATHUL TOM
             SMT.ARUNDHATHY K. ALIAS



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.03.2026,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 3758 OF 2026

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                                                                 2026:KER:22946

                         BECHU KURIAN THOMAS, J.
                         --------------------------------
                          W.P.(C) No.3758 of 2026
                         ---------------------------------
                     Dated this the 13th day of March, 2026


                                   JUDGMENT

The main reliefs sought for in this writ petition is to afford adequate protection to the petitioners and their family to enter the premises of a church for an Ambu Perunnal.

2. I have heard the learned counsel for the petitioner, the learned counsel for respondents 4 to 10 as well as the learned Government Pleader.

3. The learned Government Pleader, upon instructions submitted that the said festival was held on 07.02.2026 and 08.02.2026.

4. Though notice to respondents 10, 11 and 13 have not been served, in view of the submission mentioned earlier, I am of the view that this writ petition has become infructuous.

Accordingly, this writ petition is closed as infructuous.

Sd/-

BECHU KURIAN THOMAS,JUDGE RKM WP(C) NO. 3758 OF 2026 5 2026:KER:22946 APPENDIX OF WP(C) NO. 3758 OF 2026 PETITIONER'S EXHIBITS :

Exhibit P1 COMPLAINT WAS SUBSEQUENTLY SUBMITTED BY THE PARISH COUNCIL MEMBERS BEFORE THE ASSISTANT COMMISSIONER OF POLICE, THRISSUR, ON 14.10.2025, WHICH IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P1. Exhibit P2 A TRUE COPY OF THE POLICE COMPLAINT DATED 12.01.2026 ADDRESSED TO THE 3RD RESPONDENT IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P2.

Exhibit P3 THE ACKNOWLEDGMENT/RECEIPT EVIDENCING RECEIPT OF THE SAID COMPLAINT BY THE 3RD RESPONDENT, DATED 15.01.2026, IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P3.