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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(38) in Telangana General Clauses Act, 1308 F

(38)"Financial Year", "month" and "year" shall have the meaning respectively assigned to them in clauses (21), (35) and (66) of section 3 of the General Clauses Act, 1897 (Central Act 10 of 1897);