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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(ix) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(ix)if necessary, street vendor may be relocated under the provisions of section 18 of the Act to the adjoining vending zone on the availability of space;