Section 2(4)(a) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

(a)in relation to an unprotected worker engaged by or through any contractor, the principal employer, and

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