Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(5) in Jharkhand Water Resources Regulatory Authority Act, 2014 (5)The Governor may, during the period of inquiry, as specified in sub section (1), against any Member, suspend such Member of the Authority.
