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Kerala High Court

Hashim vs The State Of Kerala on 28 January, 2001

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

              THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
                                  &
              THE HONOURABLE MR. JUSTICE SATHISH NINAN

     THURSDAY, THE 14TH DAY OF SEPTEMBER 2017/23RD BHADRA, 1939

                    WP(Crl.).No. 286 of 2017 (S)
                    -----------------------------

PETITIONER:
----------

       HASHIM, AGED 32,
       S/O.ABDUL RAZAK, HOUSE NO.43-419/5, THOPPIL GARDEN,
       KAMALESWARAM, MANACAUD P.O., THIRUVANANTHAPURAM.

       BY ADVS.SRI.R.T.PRADEEP
               SMT.M.BINDUDAS

RESPONDENTS:
-----------

          1. THE STATE OF KERALA,
       REPRESENTED BY THE CHIEF SECRETARY,
       GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

          2. DIRECTOR GENERAL OF POLICE,
       POLICE HEAD QUARTERS, VAZHUTHACAUD,
       THIRUVANANTHAPURAM - 695 005.

          3. ASSISTANT COMMISSIONER OF POLICE,
       POLICE SUB DIVISION, PERINTHALMANNA - 679357.

          4. CIRCLE INSPECTOR OF POLICE,
       OFFICE OF CIRCLE INSPECTOR OF POLICE,
       PERINTHALMANNA - 679357.

          5. SUB INSPECTOR OF POLICE,
       PERINTHALMANNA POLICE STATION,
       PERINTHALMANNA - 679357.

          6. AYSHA.P.,
       D/O.NABEESA, PATTASSERY HOUSE, ANAMANGAD,
       PALLIPPADY, THOOTHA P.O., PERINTHALMANNA - 679357.


       R1 TO R5 BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND
       R6  BY ADV. SRI.K.MOHANAKANNAN
              ADV. SMT.T.V.NEEMA
              ADV. SMT.A.R.PRAVITHA



        THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON

14-09-2017, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(Crl.).No. 286 of 2017 (S)
-----------------------------

                              APPENDIX

PETITIONER'S EXHIBITS:
----------------------

EXT.P1- TRUE COPY OF MEDICAL CERTIFICATE DATED 28.1.2001 OF MEDICAL
       COLLEGE HOSPITAL, THIRUVANANTHAPURAM INDICATING THE HEARING
       IMPAIRMENT OF PETITIONER AS 95%.
EXT.P2- TRUE COPY OF DISABILITY CERTIFICATE OF MEDICAL BOARD DATED
       27.4.2012.
EXT.P3- TRUE COPY OF RELEVANT PAGES OF S.S.L.C.BOOK OF PETITIONER
       DATED 14.4.2003.
EXT.P4- TRUE COPY OF THE DIPLOMA IN SOFTWARE SYSTEMS IN JULY 2006.
EXT.P5- TRUE COPY OF CERTIFICATE DATED 2.7.2008 OF DESKTOP
       PUBLISHING.
EXT.P6- TRUE COPY OF CERTIFICATE DATED 19.8.2008 OF PHOTOSHOP.
EXT.P7- TRUE COPY OF CERTIFICATE DATED 8.8.2012 OF WEB DESIGNING.
EXT.P8- TRUE COPY OF MARRIAGE INVITATION LETTER DATED 19.6.2014.
EXT.P9- TRUE COPY OF MARRIAGE CERTIFICATE DATED 21.7.2017 WHICH IS
       ISSUED BY THE JAMA-ATH.
EXT.P10-TRUE COPY OF REGISTRATION CARD OF CREDENCE HOSPITAL.
EXT.P11-TRUE COPY OF SCAN REPORT OF WIFE OF PETITIONER DATED
       29.9.2015 OF A CENTRE IN PERINTHALMANNA.
EXT.P11-TRUE COPY OF REPORT DATED 11.10.2016 OF 'KJK HOSPITAL',
       THIRUVANANTHAPURAM.
EXT.P13-TRUE COPY OF PRESCRIPTION OF PSYCHIATRIST DATED 1.11.2015.
EXT.P13(A)-TRUE COPY OF PRESCRIPTION OF PSYCHIATRIST DATED
       13.11.2015.
EXT.P13(B)-TRUE COPY OF PRESCRIPTION OF PSYCHIATRIST DATED 27.6.2016.
EXT.P13(C)-TRUE COPY OF PRESCRIPTION OF PSYCHIATRIST DATED
       12.08.2016.
EXT.P14-TRUE COPY OF LAST PRESCRIPTION OF ASHRAFALI DATED 11.3.2017.
EXT.P15-TRUE COPY OF COMPLAINT DATED 22.7.2017 BY PETITIONER BEFORE
       3RD RESPONDENT.
EXT.P16-TRUE COPY OF COMPLAINT DATED 22.7.2017 BY PETITIONER BEFORE
       4TH RESPONDENT.
EXT.P17-TRUE COPY OF COMPLAINT DATED 22.7.2017 BY PETITIONER BEFORE
       5TH RESPONDENT.

RESPONDENT(S)' EXHIBITS:
------------------------

EXT.R6(A)-TRUE COPY OF THE O.P.478/2017 PENDING BEFORE THE FAMILY
         COURT, MALAPPURAM.




           -TRUE COPY-



                       PA TO JUDGE.



    V. CHITAMBARESH & SATHISH NINAN, JJ.
  -------------------------------------------------------------
                W.P.(Crl.) No. 286 of 2017
         --------------------------------------------------
          Dated this the 14th day of September, 2017


                          JUDGMENT

Chitambaresh, J.

The detenue - Fathimath Suhaila - is present in court. She has expressed her willingness to join her husband - the petitioner. The willingness was conveyed through the sign language interpreter - Sr. Siji T.O. of St. Clare Oral H.S.S. For the Deaf, Manickamangalam. The sign language interpreter deserves an encomium for facilitating the reunion of the estranged couple.

2. The petitioner assures this court that he will keep his wife happy and will not force medicines on her. The above submission is recorded. The parties also undertake to withdraw the petition for divorce pending. The same is pending as O.P. No. 478/2017 on the file of the Family Court, Malappuram. No further directions are warranted.

The Writ Petition is disposed of.

V. CHITAMBARESH JUDGE SATHISH NINAN JUDGE ncd