Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act] Union of India - Subsection Section 9(4)(b) in The Collection of Statistics Act, 2008 (b)their publication in that manner could not reasonably have been foreseen by the concerned agency or any employee thereof.