Kerala High Court
Sasikumar vs Sheeba on 19 June, 2012
Author: K.T.Sankaran
Bench: K.T.Sankaran, M.L.Joseph Francis
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.T.SANKARAN
&
THE HONOURABLE MR.JUSTICE M.L.JOSEPH FRANCIS
TUESDAY, THE 19TH DAY OF JUNE 2012/29TH JYAISHTA 1934
OP (FC).No. 3606 of 2011 (R)
I.A.NOS.1579 & 1040/2011 IN OP.404/2009 OF FAMILY COURT, PALAKKAD
PETITIONER:
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SASIKUMAR,S/O.SWAMINATHAN,
NEAR MOTHI MAHAL KALYANA MANDAPAM,
PORIKKARA STREET, NURNI,PALAKKAD TALUK
BY ADV. SRI.A.R.GANGADAS
RESPONDENTS:
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1. SHEEBA,D/O.ARUMUGHAN,
25/45,KURUKKALPADOM,YAKKARA AMSOM
NURNI P.O,PALAKKAD TALUK, PIN 678 004
2. SRUTHY,
D/O.SASIKUMAR, 25/45,KURUKKALPADOM
YAKKARA AMSOM, NURNI P.O,PALAKKAD TALUK
PIN 678 004
3. SREEKUTTAN,S/O.SASIKUMAR,
25/45,KURUKKALPADOM,YAKKARA AMSOM
NURNI P.O. PALAKKAD TALUK,PIN 678 004
RESPONDENTS 2 AND 3 MINORS
REPRESENTED BY 1ST RESPONDENT MOTHER
THIS OP (FAMILY COURT) HAVING COME UP FOR HEARING ON
19-06-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K.T.SANKARAN &
M.L.JOSEPH FRANCIS, JJ.
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O.P.(FC) NO.3606 of 2011 R
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Dated this the 19th day of June, 2012
JUDGMENT
K.T.Sankaran, J.
Learned counsel for the petitioner submitted that the Original Petition is not pressed. The Original Petition (FC) is, accordingly, dismissed as not pressed.
(K.T.SANKARAN) Judge (M.L.JOSEPH FRANCIS) Judge ahz/