Delhi High Court - Orders
Pramod Thatoi vs Doris Chung Gim Lian & Ors on 11 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~7 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 14/2023 & C.M.Nos.6464-6466/2023, 10533/2023,
14112/2023
PRAMOD THATOI .....Appellant
Through: Mr.Ishaan Karki, Advocate.
versus
DORIS CHUNG GIM LIAN & ORS. .....Respondents
Through: Ms.Vasudha Sharma with Ms.Saumya
Sinha, Advocates for R-1 & 2.
Ms.Bani Dikshi with Mr.Uddhav
Khanna, Advocates for R-5.
Mr.Anushasit Arya, Advocate for R-
6.
+ FAO(OS) 22/2023 & C.M.Nos.8185/2023, 8187/2023, 30699/2023
HARPREET SINGH .....Appellant
Through: Mr.Anushasit Arya, Advocate.
versus
DORIS CHUNG GIM LIAN & ORS. .....Respondents
Through: Ms.Vasudha Sharma with Ms.Saumya
Sinha, Advocates for R-1 & 2.
Mr.Ishaan Karki, Advocate for R-4.
Ms.Bani Dikshi with Mr.Uddhav
Khanna, Advocates for R-6.
+ FAO(OS) 23/2023 & C.M.Nos.8324/2023, 8326/2023, 30103/2023
SHANTANU PRAKASH .....Appellant
Through: Ms.Bani Dikshi with Mr.Uddhav
Khanna, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/11/2024 at 22:29:07
DORIS CHUG GIM LIAN & ORS. .....Respondents
Through: Ms.Vasudha Sharma with Ms.Saumya
Sinha, Advocates for R-1 & 2
Mr.Ishaan Karki, Advocate for R-4.
Mr.Anushasit Arya, Advocate for R-
6.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.11.2024
1. Mr.Parag Tripathi, learned senior counsel for the appellant in FAO(OS) No.23/2023 is stated to be in personal difficulty.
2. In the interest of justice, re-notify on 08th January, 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 11, 2024 KA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2024 at 22:29:07