Punjab-Haryana High Court
Balchinder Singh vs State Of Punjab And Others on 17 January, 2014
Author: K. C. Puri
Bench: K. C. Puri
119
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM NO. M-901 of 2014 (O&M)
DECIDED ON : 17.1.2014.
Balchinder Singh
... Petitioner
Versus
State of Punjab and others
... Respondents
CORAM : HON'BLE MR. JUSTICE K. C. PURI
Present : Mr. G.S. Nahel, Advocate,
for the petitioner.
K. C. PURI, J. (ORAL)
Learned counsel for the petitioner wishes to withdraw the present petition.
Dismissed as withdrawn.
17.1.2014. (K. C. PURI) SN JUDGE Sanjay 2014.01.17 15:40 I attest to the accuracy and integrity of this document Punjab and Haryana High Court