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Himachal Pradesh High Court

Indu Bala vs . State Of Himachal Pradesh & Ors. on 16 June, 2025

Author: Sandeep Sharma

Bench: Sandeep Sharma

Indu Bala Vs. State of Himachal Pradesh & Ors.

Cr.MP(M) No. 106 of 2025 16.06.2025 Present: Mr. K.S.Gill, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, Mr. Rajan Kahol & Mr. B.C. Verma, Additional Advocate Generals with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State. Mr. Ganesh Barowalia, Advocate, for respondents No. 2 to 4.

Though reply on behalf of respondents No. 2 to 4 is stated to have been filed, but the same is not on record. Registry is directed to trace and place it on record, if in order. List thereafter.


             June 16, 2025                                (Sandeep Sharma),
                 (sunil)                                        Judge