Section 25 in The Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009
25. Power of the Board to issue clarifications.
- In order to remove any difficulties in the application or interpretation of these regulations, the Board may issue clarifications and guidelines [from time to time] [Substituted 'in the form of circulars' by Notification No. SEBI/LAD-NRO/GN/2018/46, dated 14.11.2018 (w.e.f. 10.6.2009).].
