Section 10 in National Law University Delhi Act, 2007
10. Atuthorities of the University.
- The following shall be the authorities of the University namely:(a)the Governing Council;(b)the Executive Council;(c)the Academic Council ;(d)the Dispute Redressal Committee ;(e)the Finance Committee ;and(f)Such other authorities as may, from time to time, be declared as such by the Statutes.
