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[Section 4]
[Entire Act]
State of Odisha - Subsection
Section 4(2) in The Orissa Offices of Village Police (Abolition) Act, 1964
| Land in possession | Extent of reservation |
| Less than 10 acres | Nil |
| 10 acres or above but less than 33 acres | 5 per cent |
| 33 acres or above but less than 100 acres | 10 per cent |
| 100 acres or above but less than 200 acres | 20 per cent |
| 200 acres and above | 30 per cent |