National Consumer Disputes Redressal
Spicejet Ltd. vs Rajender Kaur & 2 Ors. on 15 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 3215 OF 2014 (Against the Order dated 26/05/2014 in Appeal No. 101/2013 of the State Commission Rajasthan) 1. SPICEJET LTD. 319, UDYOG VIHAR, PHASE-IV, GURGAON HARYANA ...........Petitioner(s) Versus 1. RAJENDER KAUR & 2 ORS. W/O. SH. DILEEP SINGH, R/O. B-43, SETHI COLONY, JAIPUR 2. MITALI KAUR D/O. DILEEP SINGH, R/O. B-43, SETHI COLONY JAIPUR 3. CEO/DIRECTOR/MD, AIRPORT AUTHORITY OF INDIA, SANGANER AIRPORT, JAIPUR ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER For the Petitioner : NEMO For the Respondent : For the Respondents No.1&2 : Mr. Dilip Singh (Father of R-1 & husband of R-2) For the Respondent No.3 : Mr. Sunil Dutt, Advocate Dated : 15 Sep 2015 ORDER No one appears on behalf of the petitioner even on the second call. It appears that the petitioner has lost interest in the matter.
Revision petition is dismissed for non-prosecution.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER