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State of Bihar - Section

Section 129 in Bihar Minor Mineral Rules, 2017

129. Powers and Functions of the Foundation.

- The Foundation shall have the overall control over the management and functioning of the Trust and shall, subject to the guidelines or directions, if any, issued by the Government from time to time, have the powers to -
(a)Approve the annual budget and action plan for the Trust;
(b)Approve the master plan or perspective plan;
(c)Decide the priority areas and allocations;
(d)Appoint the auditors and approve the annual reports;
(e)Monitor the proper functioning of the Trust.
(f)Carry out other activities as notified by the Central/State Govt. from time to time.