Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(a) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(a)by 5 years in the case of male candidates belonging to the Scheduled Castes and the Scheduled Tribes and Other Backward Classes: