Rajasthan High Court - Jodhpur
Arjunlal vs Union Of India (2023/Rjjd/017277) on 25 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
[2023/RJJD/017277]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12222/2019
Mangilal S/o Shri Kajodimal Jain, Aged About 70 Years, Resident
Of B-8/103, Sadhana Chs Ltd., Near Sai Baba Mandir, Silver
Park, Mira Road, Thane (Maharashtra)
----Petitioner
Versus
1. Union Of India Through Ministry Of Road, Transport And
Highway, Government Of India, Through Secretary,
Transport Bhawan-I Parliament Street, New Delhi.
2. The National Highway Authority Of India, Through
Chairman, G-5 And 6, Sector-10, Dwarka, New Delhi.
3. The Prescribed Authority, (Land Acquisition And Additional
District Magistrate), Collectorate- Rajsamand, District
Rajsamand, (Raj.).
4. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road And Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 16673/2019
1. Gopal S/o Shri Khumaram Rao, Aged About 44 Years,
2. Sundar D/o Shri Khumaram Rao, Aged About 52 Years,
3. Kamla D/o Shri Khumaram Rao, Aged About 49 Years,
4. Nenu D/o Shri Khumaram Rao, Aged About 46 Years,
All Residents Of Village Heera Ki Bassi, Tehsil Deogarh,
District Rajsamand (Raj.).
----Petitioners
Versus
1. Union Of India, Through Ministry Of Road, Transport And
Highways, Government Of India, Through Secretary,
Transport Bhawan-I Parliament Street, New Delhi.
2. The Prescribed Authority, (Land Acquisition And Additional
District Magistrate), Collectrate- Rajsamand, District
Rajsamand, (Raj.).
3. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road And Transport And Highways, D.c.m.
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Ajmer Road, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 17564/2019
Arjunlal S/o Shri Bhanwar Lal, Aged About 66 Years, Village
Lambodi, Tehsil Gadhbore, District Rajsamand, At Present 301,
Prabhat Chs Ltd., Plot No.415-A, D.k. Sandu Marg, Opp. Vijay
Vihar Society, Chembur West, Mumbai, Maharashtra.
----Petitioner
Versus
1. Union Of India, Through Ministry Of Road, Transport And
Highway, Government Of India, Through Secretary,
Transport Bhawan - 1 Parliament Street, New Delhi.
2. The Prescribed Authority (Land Acquisition And Additional
District Magistrate), Collectorate Rajsamand, District
Rajsamand (Raj.).
3. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road And Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 724/2020
1. Arjun Singh S/o Shri Trilok Singh, Aged About 44 Years,
2. Dakhu W/o Late Trilok Singh, Aged About 58 Years,
Both Residents Of Village Jhuntara, Tehsil And District
Rajsamand.
----Petitioners
Versus
1. Union Of India, Through Ministry Of Road, Transport And
Highway, Government Of India, Through Secretary,
Transport Bhawan- 1 Parliament Street, New Delhi.
2. The Prescribed Authority, (Land Acquisition And Additional
District Magistrate), Collectorate- Rajsamand, District
Rajsamand, (Raj.).
3. The Zonal Officer And Project Director, Zonal Officer,
Ministry Of Road And Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
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S.B. Civil Writ Petition No. 786/2020
1. Prakash Chandra S/o Shri Gopilal Khatik, Aged 38 Years,
2. Bhanwar Singh S/o Shri Dalu Singh,, Aged About 52
Years,
3. Mohan Singh S/o Shri Prem Singh,, Aged About 56 Years,
4. Pratap Singh S/o Shri Prem Singh,, Aged About 39 Years,
5. Jamna Devi D/o Shri Prem Singh,, Aged About 47 Years,
All Residents Of Village Baggad, Tehsil Bhim, District
Rajsamand.
----Petitioners
Versus
1. Union Of India, Through Ministry Of Road, Transport And
Highway, Government Of India, Through Secretary,
Transport Bhawan- 1 Parliament Street, New Delhi.
2. The Prescribed Authority (Land Acquisition And Additional
District Magistrate), Collectrate- Rajsamand, District
Rajsamand, (Raj.)
3. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road And Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 795/2020
1. Lucky Jain S/o Shri Ladulal, Aged About 30 Years,
2. Nitin Mukesh S/o Shri Ladulal, Aged About 37 Years,
3. Monali Jain D/o Shri Ladulal, Aged About 28 Years,
4. Kala Devi W/o Shri Ladulal, Aged About 55 Years,
5. Anada S/o Pitha Rawat, Aged About 80 Years,
All Residents Of Village Baggad, Tehsil Bhim, District
Rajsamand.
----Petitioners
Versus
1. Union Of India, Through The Ministry Of Road, Transport
And Highway, Government Of India, Through Secretary,
Transport Bhawan-1 Parliament Street, New Delhi.
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2. The Prescribed Authority (Land Acquisition And Additional
District Magistrate), Collectorate- Rajsamand, District
Rajsamand (Raj.).
3. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road And Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 5827/2022
Arjunlal S/o Shri Bhavarlal Shah, Aged About 70 Years, Resident
Of Village Lambodi, Tehsil Gadhbore, District Rajsamand, At
Present 301, Prabhat Chs Ltd., Plot No. - 415-A, D.k. Sandu
Marg, Opp. Vijay Vihar Society, Chembur West, Mumbai,
Maharashtra.
----Petitioner
Versus
1. Union Of India, Through Ministry Of Road, Transport And
Highway, Government Of India, Through Secretary,
Transport Bhawan- 1 Parliament Street, New Delhi.
2.
The Prescribed Authority, (Land Acquisition And Additional
District Magistrate), Collectorate- Rajsamand, District
Rajsamand, (Raj.).
3. The Zonal Officer And Project Director, Zonal Office,
Ministry Of Road Ans Transport And Highways, D.c.m.
Ajmer Road, Jaipur.
----Respondents
For Petitioner(s) : Mr. Swaroop Singh Sisodia
Mr. Ankit Prakash Singh
For Respondent(s) : Mr. R.D. Rastogi, ASG
Mr. B.P. Bohra, Sen. CGPC
Mr. C.S. Sinha
Mr. Pukhraj Servi
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HON'BLE DR. JUSTICE NUPUR BHATI
Order 25/05/2023 In S.B. Civil Writ Petition No. 16673/2019, 724/2020, 786/2020 & 795/2020
1. Learned counsel for the petitioner seeks permission to withdraw these writ petitions.
2. Permission is granted.
2. Accordingly, the writ petitions are dismissed as withdrawn.
4. Stay petition and all pending applications, if any, also stand disposed of, accordingly.
In S.B. Civil Writ Petition No.12222/2019, 17564/2019 & 5827/2022
1. At the request of learned counsel for the petitioners, the matters are adjourned.
(DR. NUPUR BHATI),J 237-243-amit/-
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