Supreme Court - Daily Orders
Additional Commissioner Of Income Tax vs M/S.Tulip Star Hotels Ltd. on 18 November, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.6 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A.No.460/2019 in SLP(C)Nos.14729-14731/2012
ADDITIONAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S.TULIP STAR HOTELS LTD. Respondent(s)
(For restoration)
Date : 18-11-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Rupesh Kumar,Adv.
Ms. Deepanwita Priyanka,Adv.
Mr. Kamlesh Devi,Adv.
Mrs. Anil Katiyar,AOR
For Respondent(s) Mr. E.C. Agrawala,AOR
Mr. Mahesh Agarwal,Adv.
Ms. Swati Sinha,Adv.
Mr. Sharad Agarwal,Adv.
Mr. Shubhm Kulshreshtha,Adv.
Dr. Shashwat Bajpai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
M.A.No.460/2019 for restoration is allowed. The special leave petition is restored to its original number, subject to the cost of Rs.5,000/- to be deposited with Supreme Court Secretarial Staff Welfare Association.
Signature Not Verified (Pradeep Kumar) (Sarita Purohit) Digitally signed by SARITA PUROHIT Date: 2019.11.18 Branch Officer AR-cum-PS 17:38:46 IST Reason: