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Supreme Court - Daily Orders

Additional Commissioner Of Income Tax vs M/S.Tulip Star Hotels Ltd. on 18 November, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.6                                 COURT NO.16                   SECTION XIV

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

     M.A.No.460/2019 in SLP(C)Nos.14729-14731/2012

     ADDITIONAL COMMISSIONER OF INCOME TAX                                    Petitioner(s)

                                                         VERSUS

     M/S.TULIP STAR HOTELS LTD.                                               Respondent(s)
     (For restoration)

     Date : 18-11-2019 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE DEEPAK GUPTA
                           HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                   Mr. Rupesh Kumar,Adv.
                                         Ms. Deepanwita Priyanka,Adv.
                                         Mr. Kamlesh Devi,Adv.
                                         Mrs. Anil Katiyar,AOR

     For Respondent(s)                   Mr.   E.C. Agrawala,AOR
                                         Mr.   Mahesh Agarwal,Adv.
                                         Ms.   Swati Sinha,Adv.
                                         Mr.   Sharad Agarwal,Adv.
                                         Mr.   Shubhm Kulshreshtha,Adv.
                                         Dr.   Shashwat Bajpai,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

M.A.No.460/2019 for restoration is allowed. The special leave petition is restored to its original number, subject to the cost of Rs.5,000/- to be deposited with Supreme Court Secretarial Staff Welfare Association.





Signature Not Verified
                         (Pradeep Kumar)                                 (Sarita Purohit)
Digitally signed by
SARITA PUROHIT
Date: 2019.11.18
                          Branch Officer                                     AR-cum-PS
17:38:46 IST
Reason: