Madhya Pradesh High Court
Ram Das vs The State Of Madhya Pradesh on 4 April, 2017
4.4.2017 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matter could not be taken up in the second round, therefore adjourned :-
Serial Number Next date of listing 126, 130, 133, 134, 10/04/17 136, 138, 139 140, 141, 142, 143, 11/04/17 145, 146, 147 148, 149, 151, 12/04/17 152,154, 158, 159 160, 161, 164, 165, 13/04/17 166, 167, 168, 220, 221, 224, 227 171 to 187, 191, 192, After four weeks 193, 194, 197, 199, 201 to 215, 217, 218, 219, 222, 223 Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE