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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Puducherry - Subsection

Section 30(2) in Pondicherry University Act, 1985

(2)The Annual Accounts when audited shall be published in the Gazette of India and a copy of the Accounts together with the report of the Comptroller and Auditor-General shall be submitted to the Court and the Visitor along with the observations of the Executive Council.