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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Ii vs Rajasthan State Mines And Minerals Ltd on 25 January, 2019

Bench: Abhay Manohar Sapre, Dinesh Maheshwari

     ITEM NO.8                                COURT NO.7                      SECTION XV
                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36273/2018
     (Arising out of impugned final judgment and order dated 28-11-2017
     in DBITA No.314/2017 13-12-2017 in DBITA No.314/2017 passed by the
     High Court of Judicature for Rajasthan at Jaipur)

     PR. COMMISSIONER OF INCOME TAX II                                             PETITIONER(S)

                                                       VERSUS

     RAJASTHAN STATE MINES AND MINERALS LTD                                        RESPONDENT(S)

     (FOR ADMISSION and I.R. and IA No.6787/2019-CONDONATION OF DELAY IN
     FILING and IA No.6789/2019-CONDONATION OF DELAY IN REFILING)

     Date : 25-01-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)
                                        Mr.Mahabeer Singh, Sr.Adv.
                                        Mr.Om Prakash Shukla, Adv.
                                        Mr.Manish Pushkarna, Adv.
                                        Mrs.Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) Diary No.44673 of 2018.

Learned counsel for the petitioner is directed to serve a list of all the cases filed against the respondent assessee involving identical point in which notice has already been issued so that all these matters can be disposed of by a common order.

Signature Not Verified

List all these matters on Wednesday, 6th February, Digitally signed by ANITA MALHOTRA Date: 2019.01.25 2019.

16:42:40 IST Reason:

(Ashok Raj Singh) (Chander Bala) Court Master Court Master