Supreme Court - Daily Orders
Ashish Pramod Giri vs Uddhavji Thackeray on 28 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.11 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 484/2023
ASHISH PRAMOD GIRI Petitioner(s)
VERSUS
UDDHAVJI THACKERAY & ORS. Respondent(s)
(FOR ADMISSION and IA No.81160/2023-CLARIFICATION/DIRECTION )
Date : 28-04-2023 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Wasim Samlewala, Adv. (NP)
Mr. Chand Qureshi, AOR (NP)
Mr. C. Thangaraja, Adv. (NP)
Mr. S.krishnamoorthy, Adv. (NP)
Mr. K.kumaravadivel, Adv. (NP)
Mr. K.r.anand, Adv. (NP)
Dr. Chandra Rajan, Adv. (NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 We are not inclined to entertain the Writ Petition under Article 32 of the Constitution of India.
2 The Writ Petition is accordingly dismissed.
3 Pending applications, if any, stand disposed of.
(GULSHAN KUMAR ARORA) Signature Not Verified (SAROJ KUMARI GAUR) Digitally signed by NEETA SAPRA AR-CUM-PS ASSISTANT REGISTRAR Date: 2023.04.28 17:16:58 IST Reason: