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Supreme Court - Daily Orders

Ashish Pramod Giri vs Uddhavji Thackeray on 28 April, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.11                                    COURT NO.1                    SECTION X

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                       No(s).     484/2023

     ASHISH PRAMOD GIRI                                                           Petitioner(s)

                                                            VERSUS

     UDDHAVJI THACKERAY & ORS.                                                    Respondent(s)

     (FOR ADMISSION and IA No.81160/2023-CLARIFICATION/DIRECTION )

     Date : 28-04-2023 This petition was called on for hearing today.

     CORAM :                  HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)                      Mr. Wasim Samlewala, Adv. (NP)
                                            Mr. Chand Qureshi, AOR (NP)
                                            Mr. C. Thangaraja, Adv. (NP)
                                            Mr. S.krishnamoorthy, Adv. (NP)
                                            Mr. K.kumaravadivel, Adv. (NP)
                                            Mr. K.r.anand, Adv. (NP)
                                            Dr. Chandra Rajan, Adv. (NP)

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                  O R D E R

1 We are not inclined to entertain the Writ Petition under Article 32 of the Constitution of India.

2 The Writ Petition is accordingly dismissed.

3 Pending applications, if any, stand disposed of.

(GULSHAN KUMAR ARORA) Signature Not Verified (SAROJ KUMARI GAUR) Digitally signed by NEETA SAPRA AR-CUM-PS ASSISTANT REGISTRAR Date: 2023.04.28 17:16:58 IST Reason: