Delhi High Court - Orders
Squadron Leader Neelam Chahar vs Union Of India And Ors on 22 April, 2022
Bench: Siddharth Mridul, Talwant Singh
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9139/2019
SQUADRON LEADER NEELAM CHAHAR ...... Petitioner
Through: Mr. Pushpendra Dhaka, Mr. Satendra
Singh and Mr. Swarn Singh,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with Mr.
Shreya Jetly, Advocate.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 22.04.2022 The Hon'ble Full Bench could not assemble today. List on 05.08.2022.
BY ORDER (COURT MASTER) APRIL 22, 2022 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:28.04.2022 13:05:56