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Delhi High Court - Orders

Squadron Leader Neelam Chahar vs Union Of India And Ors on 22 April, 2022

Bench: Siddharth Mridul, Talwant Singh

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                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9139/2019
                               SQUADRON LEADER NEELAM CHAHAR                       ...... Petitioner
                                                    Through:      Mr. Pushpendra Dhaka, Mr. Satendra
                                                                  Singh and Mr. Swarn Singh,
                                                                  Advocates.

                                                    versus

                               UNION OF INDIA AND ORS.                             ..... Respondents
                                                    Through:      Mr. Vikram Jetly, CGSC with Mr.
                                                                  Shreya Jetly, Advocate.

                               CORAM:
                               HON'BLE THE ACTING CHIEF JUSTICE
                               HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                               HON'BLE MR. JUSTICE TALWANT SINGH

                                                             ORDER

% 22.04.2022 The Hon'ble Full Bench could not assemble today. List on 05.08.2022.

BY ORDER (COURT MASTER) APRIL 22, 2022 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:28.04.2022 13:05:56