Section 8(5)(a) in The West Bengal Factories (Welfare Officers) Rules, 1971

[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

(a)The occupier may impose upon any Welfare Officer any or more of the following punishments :--

(i)suspension,

(ii)removal or dismissal from service,

(iii)reduction in rank,

(iv)withholding of increment,

(v)censure,

(vi)warning;

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