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[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5) in The Displaced Persons (Debts Adjustment) Act, 1951

(5)"Co-operative Societies Act" means the Co-operative Societies Act, 1912 (2 of 1912), and includes any other law for the time being in force in any State relating to co-operative societies;