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State of Rajasthan - Section

Section 9 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

9. Eligibility for Selection.

- Only such persons shall be eligible for consideration for s appointment to post(s) who fulfill the conditions laid down in Schedule-I on 1st April of the year in which they are considered except originally appointed in SSB:Provided that, the selection committee, shall have powers to relax the requirements of eligibility in Schedule-I in the case of specially deserving candidates with significant experience / expertise in the field of their duties.