Central Administrative Tribunal - Delhi
T Srinivasa vs M/O Personnel,Public Grievances And ... on 23 February, 2023
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Item No. 29 O.A. No. 1030/2016
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH: NEW DELHI
O.A. No. 1030/2016
This the 23rd day of February, 2023
Hon'ble Mr. R.N Singh, Member (J)
Hon'ble Mr. Sanjeeva Kumar, Member (A)
T. Srinivasa,
Slo Thimmaiah,
Aged about 49 years,
Working as Assistant,
Central Administrative Tribunal,
Bangalore Bench, BDA Complex,
Indiranagar, Bangalore-560 038.
Address for service:
B.S. Venkatesh Kumar,
Advocate,
"Vaishnavi"
No.19, 1st Cross,
P.F.Compound,
Devasandra, K.R.Puram,
Bangalore-560 036
...Applicant
(By Advocate : None)
Versus
1. The Principal Registrar,
Central Administrative Tribunal,
Principal Bench,
Copernicus Marg,
New Delhi-110 001.
2. The Registrar
Central Administrative Tribunal,
Bangalore Bench, BDA Complex,
Indiranagar,
Bangalore-560 038.
3 Union of India represented by the
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Item No. 29 O.A. No. 1030/2016
Secretary to Government,
Ministry of Personnel, Public Grievances
and Pensions (Department of
Personnel and Training),
North Block, New Delhi-110 001.
....Respondents
(By Advocate : Mr. Hanu Bhaskar)
ORDER (ORAL)
Hon'ble Mr. R.N. Singh, Member (J) The matter pertains to year 2016 and listed today for final hearing. Learned counsel for the respondents is ready for arguments.
2. As per records, on the previous dates of hearing, i.e. 10.12.2019, 03.11.2022 and 15.02.2023, none had appeared on behalf of the applicant and today also there is no representation on behalf of the applicant. It appears that the applicant has lost interest in pursuing the proceedings anymore. Hence, the OA stands dismissed in de-fault for non-prosecution. There shall be no order as to cost.
(Sanjeeva Kumar) (R.N. Singh) Member (A) Member (J) /arti/