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[Cites 0, Cited by 1] [Section 163] [Entire Act]

State of Karnataka - Subsection

Section 163(a) in Karnataka Panchayat Raj Act, 1993

(a)divide the area within the jurisdiction of every Zilla Panchayat, for the purpose of election to such Zilla Panchayat into as many signal member territorial constituencies as the number of members required to be elected under section 160;