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State of Bihar - Section

Section 3 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

3. Conditions of promotion and consequence.

- The Government may, during or at the end of the period of probation, terminate the appointment of an officer directly recruited to the service or revert a promoted officer to his substantive appointment, if the officer has failed to fulfill the conditions of probation or is found to be other-wise unfit for permanent appointment as Assistant Controller of Accounts or Deputy Controller of Accounts, as the case may be.