Madras High Court
K.S.Raja vs The Home Secretary on 5 July, 2023
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
W.P(MD)No.6877 of 2015
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 05.07.2023
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P(MD)No.6877 of 2015
and
M.P(MD)No.1 of 2015
K.S.Raja ... Petitioner
Vs
1.The Home Secretary,
Secretariat,
St.George Fort,
Chennai -9.
2.The Director General of Police,
D.G.P.Office,
Chennai.
3.The Inspector General of Police,
South Zone,
IG Office,
Madurai,
Madurai District.
4.The Superintendent of Police,
District Police Office,
Ramnad,
Ramnad District.
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W.P(MD)No.6877 of 2015
5.The District Collector,
District Collector Office,
Ramnad,
Ramnad District.
6.The President,
National Board of Alternative Medicines,
Melachetti Street,
Kuttalam,
Nagappattinam District.
7.The Inspector of Police,
Cheriruveli Village,
Mudukulathur Taluk,
Ramnad District. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the second respondent herein to
give suitable direction to 4th and 7th respondents herein not to interfere into the
petitioners practice in alterative medicines as well as acupuncture, in the light
of the petitioner's representation, dated 09.04.2015 as well as fifth respondents
communication dated 07.06.2013 within a stipulated period as may be fixed by
this Court.
For Petitioner : Mr.R.Sundar
For Respondents : Mr.NGA.Natraj
Government Advocate
for R.1 to R.5 & R.7
No Appearance for R.6
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W.P(MD)No.6877 of 2015
ORDER
The learned counsel appearing for the petitioner informs the Court that the matter has become infructuous. This writ petition is dismissed accordingly.
There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
05.07.2023
Index : Yes / No
Internet : Yes / No
NCC : Yes / No
MGA
To
1.The Home Secretary, Secretariat, St.George Fort, Chennai -9.
2.The Director General of Police, D.G.P.Office, Chennai.
3.The Inspector General of Police, South Zone, IG Office, Madurai, Madurai District.
4.The Superintendent of Police, District Police Office, Ramnad, Ramnad District.
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MGA
5.The District Collector, District Collector Office, Ramnad, Ramnad District.
6.The Inspector of Police, Cheriruveli Village, Mudukulathur Taluk, Ramnad District.
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