Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(11)] [Section 111] [Entire Act] State of West Bengal - Subsection Section 111(11)(i) in The West Bengal Motor Vehicles Rules, 1989 (i)the number of the permit and the registration mark and other particulars of the vehicle necessary for the purpose of its identification;