Madras High Court
E.N.Madeswaran vs M.Bharath on 17 April, 2026
Author: T.V.Thamilselvi
Bench: T.V.Thamilselvi
CRP No. 1716 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 17-04-2026
CORAM
THE HON'BLE MRS.JUSTICE T.V.THAMILSELVI
CRP No. 1716 of 2026
and
CMP.NO.7882 of 2026
1. E.N.Madeswaran
S/o. Late. Nachimuthu Gounder
Jammeen Elampalli Village and Post
Paramathi Velur Taluk
Namakkal Dist.
2. N.C.Thangavel
S/o. Late. Chinnappa Gounder
D.No. 6/19, Kudi Street
E.Nallagoundampalayam Village
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
3. S.Selvaraj
S/o. Sellappan
D.No. 6/90A, Kudi Street
Karattupalayam,
E.Nallagoundampalayam Village
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist.
..Petitioner(s)
Vs
1. M.Bharath
S/o. Muthusamy
D. No. 3/114-A, Padukai Kaudu
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
2. A.Balasubramaniam
S/o. Annamalai
D.No. 1/81, Kudi Street
__________
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CRP No. 1716 of 2026
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
3. M.Pongiyannan
S/o. Marappa Gounder
D.No. 3/6, Aari Kaudu
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
4. P.Devimani
S/o. Palaniyappan
D.No. 3/29, Kakkavetti Thottam
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
5. K.Gunasekaran
S/o. Kottaiyappan
D.No. 3/10, Kakkavetti Thottam
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
6. The Fit Person
Arulmigu, Mahamariyamman Temple
Jammeen Elampalli Post
Paramathi Velur Taluk
Namakkal Dist. 637210
Office at The Executive Officer
Arulmigu Prasanna Venkatramanaswamy
Temple
Pandamangalam Village
Paramathi Velur Taluk
Namakkal Dist.
..Respondent(s)
To set aside the order of dismissal in IA No. 48 of 2025 in OA No.
20 of 2024 dt. 19.01.2026 passed by the Regional Joint Commissioner Hindu
Religious and Charitable Endowments, Erode.
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CRP No. 1716 of 2026
For Petitioner(s): Ma.P.Thangavel
B.Devagi Thangavel
M.Lokesh
V.Vanmathi
M.Anitha
For Respondent(s): M/s.b.janarth Kumar
R.Prabaharan
C.Devi For R1 To R5
Batta With Memo Of Grounds Filed. Want Of One
Copy Of Petition And Affidavit Due Reg. R6
Not Ready In Notice Reg. R6
Pvt. Notice
----
R6 - Aos Not Filed
ORDER
Issue fresh notice to the 6 th respondent, returnable by 04.06.2026. Private notice is also permitted.
2. Post the matter on 04.06.2026. The order of interim stay passed by this court on 25.03.2026, is extended till then.
17-04-2026 JRS __________ Page3 of 4 https://www.mhc.tn.gov.in/judis CRP No. 1716 of 2026 T.V.THAMILSELVI, J.
JRS To The Regional Joint Commissioner, HR&CE, Erode.
CRP No. 1716 of 2026and CMP.NO.7882 of 2026 17-04-2026 __________ Page4 of 4 https://www.mhc.tn.gov.in/judis