Kerala High Court
Union Of India vs Puthukulangara Mohan on 25 August, 2021
Author: K. Vinod Chandran
Bench: K.Vinod Chandran, V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
Wednesday, the 25th day of August 2021 / 3rd Bhadra, 1943
IA.NO.3/2021 IN RP NO. 697 OF 2020 IN OP(CAT)289/16
(AGAINST THE JUDGMENT DATED 12.11.2019 IN OP (CAT) 289/2016 OF THIS COURT)
PETITIONERS/REVIEW PETITIONERS :
1.UNION OF INDIA, REPRESENTED BY SECRETARY,
DEPARTMENT OF SPACE, GOVERNMENT OF INDIA,
ANTARIKSH BHAVAN, NEW BEL ROAD, BANGALORE-560 094.
2.VIKRAM SARABHAI SPACE CENTRE,REPRESENTED BY ITS DIRECTOR,
ISRO P.O.,THIRUVANANTHAPURAM-695 022.
RESPONDENTS/RESPONDENTS:
1.PUTHUKULANGARA MOHAN, S/O. GOPALAN, SC NO. 23607,
SENIOR PROJECT ASSISTANT (RTD.), VSSC, RESIDING AT SANTHA NIVAS,
MANNAMMOOLA, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM.
2.CHELLAMMA NIRMALA, W/O. C. SASIDHARAN, SC NO. 24059,
SENIOR PROJECT ASSISTNAT (RTD.) VSSC,RESIDING AT BETHEL HOUSE,
VIKAS NAGAR, PANAYARAKUNNU, BALARAMAPURAM P.O, THIRUVANANTHAPURAM.
3.RAMLA BEEVI, W/O. P. AZIZKHAN, SC NO. 25433,
SENIOR PROJECT ASSISTANT (RTD.),VSSC,
RESIDING AT PUNNAMOODU HOUSE, KALLAMPALLY MEDICAL COLLEGE
P.O., THIRUVANANTHAPURAM.
4.KALIKUTTY OMANA, W/O. K. SIVAPRASAD VIJAYAN, SC NO. 26700,
SENIOR PROJECT ASSISTANT (RTD.), VSSC,RESIDING AT TC 39/512(1),
SREESYLAM, CHADIYARA, POOJAPPURA, THIRUVANANTHAPURAM.
5.SHIRLY MARIAM, W/O. PARLES PEREIRA (LATE), SC NO. 26735,
SENIOR PROJECT ASSISTANT (RTD.), VSSC, RESIDING AT CHIRAYIL HOUSE,
KAZHAKUTTOM P.O, THIRUVANANTHAPURAM.
6.MADHAVAN KOWSALLIA LATHA, W/O. P.D. SHAJI, SC NO. 23265,
SENIOR PROJECT ASSISTANT, VSSC/ISRO , RESIDING AT TC 3/2138 (14),
AATHIRA, LIC LANE, PATTOM P.O, THIRUVANANTHAPURAM.
7.THENKALLUNKAL GEORGE ANNAMMA, W/O. M.A. VARGHESE, SC NO. 20292,
SENIOR PROJECT ASSISTANT (RTD.), VSSC , RESIDING AT QRT NO. C-157,
VSSC HOUSING COLONY, ST. XAVIERS COLLEGE P.O, THIRUVANANTHAPURAM.
8.SYAMALA SREEKANTHAN, W/O. K. SREEKANTHAN, SC NO. 26781,
SENIOR PROJECT ASSISTANT (RTD.), VSSC, RESIDING AT ANASWARAM,
NEAR FATHIMA MATHA CHURCH, VILAYIKULAM, KAZHAKUTTOM P.O,
THIRUVANANTHAPURAM.
9.HARIDASAN GANGADHARAN, S/O. GANGADHARAN, SC NO. 22036,
SENIOR PROJECT ASSISTANT (RTD.), VSSC, RESIDING AT SAPHALYAM,
NEHRU JUNCTION, KAZHAKUTTOM P.O, THIRUVANANTHAPURAM.
10.SWARNAMMA NIRMALA, W/O. MURALEEDHARAN S, SC NO. 24087,
SENIOR PROJECT ASSISTANT , VSSC/ISRO, RESIDING AT VAISHNAVAM,
NEHRU JUNCTION, KAZHAKUTTOM P.O, THIRUVANANTHAPURAM.
11.SHAJAHAN JALALUDHEEN, S/O. JALALUDEEN, SC NO. 26882,
SENIOR PROJECT ASSISTANT, VSSC/ ISRO, RESIDING AT ALNA GARDENS,
ATTINKUZHI, KAZHAKUTTOM P.O, THIRUVANANTHAPURAM.
12.ABBEY ISSAC, W/O. P. I.ISSAC, SC NO. 20324, SENIOR PROJECT ASSISTANT,
VSSC/ISRO, RESIDING AT QRT NO. VI/45, ISRO STAFF QUARTERS,PALLITHURA
P.O., THIRUVANANTHAPURAM.
13.J. PRASANNA KUMARI, W/O. SATHYADEVAN B (LATE), SC NO. 24550,
SENIOR PROJECT ASSISTANT , VSSC/ISRO, RESIDING AT KOLLANVILAKATHU,
KALLINGAL, KULATHOOR P.O, THIRUVANANTHAPURAM.
14.DARDA G. FERNANDEZ, W/O. GREGORY FERNANDEZ, SC NO. 21221,
SENIOR PROJECT ASSISTANT, VSSC/ISRO, RESIDING AT ARSHALAYAM,
ST. PETER'S LANE, PALLITHURA P.O ST. XAVIERS COLLEGE,
THIRUVANANTHAPURAM.
15.VENKITA SUBRAMONIAN MEENAKSHI SUNDARAM, S/O. MEENAKSHI SUNDARAM,
SR. PROJECT ASSISTANT PSLV PROJECT, VSSC ISRO P.O,
THIRUVANANTHAPURAM-695 022.
16.SUSANNAMMA DEVASSI, W/O. DEVASSIA,SRI.PROJECT ASSISTANT ,
FPD/QMPG, MVIT, VALIAMALA P.O,THIRUVANANTHAPURAM-695 547.
17.NAMBIAMPURATHU GOVINDAN SAROJINI, W/O. SRI. K.V. MOHANAN,
SR. PROJECT ASSISTANT ICF ACCOUNTS, MVIT, VSSC ISRO P.O,
THIRUVANANTHAPURAM-695 022
18.BUELLA TRIXY PAUL, W/O. S.PAUL, SR. PROJECT ASSISTANT C AND GHS,
VSSC ISRO P.O, THIRUVANANTHAPURAM-695 022.
19.DEVAKI AMMA INDIRA. W/O. B. MADHU, SR. PROJECT ASSISTANT,
VSSC MAIN ACCOUNTS, 70 ACRES AREA,
THIRUVANANTHAPURAM-695 022
20.RABIYA BEEGUM SYED,SR. PROJECT ASSISTANT SOG ADMIN.,
PRSO/VSSC, ISRO P.O, THIRUVANANTHAPURAM-695 022.
21.RADHAMANI PULLIPLACKAL RAMAN, D/O. KALIYANI, SR. PROJECT ASSISTANT,
C AND GHS, VSSC ISRO P.O, THIRUVANANTHAPURAM-695 022.
22.KRISHNAPPA VISWANATHA SARMA,(DIED) S/O. M. KRISHNAPPA,
SR. PROJECT ASSISTANT, VSSC MAIN ACCOUNTS,
70 ACRES ARA, THIRUVANANTHAPURAM-695 022.
23.KALAPURACKAL RAJAPPAN VALSALA, W/O. M.A. THAMPY,
SR. PROJECT ASSISTANT MAIN ACCOUNTS, VSSC ISRO P.O,
THIRUVANANTHAPURAM-695022
ADDL.24.PARIMALAM V.S.,W/O.SHRI.KRISHNAPPA VISWANATHA SARMA,
8/97-D,5C,TAMIL NAGAR,2ND STREET,ARALVAIMOZHI,
KANYAKUMARI DISTRICT,TAMIL NADU-629 301.
ADDL.25.SARAVANA SATISH V.S.,S/O.SHRI.KRISHNAPPA VISWANATHA SARMA,
8/97-D,5C,TAMIL NAGAR,2ND STREET,ARALVAIMOZHI,
KANYAKUMARI DISTRICT,TAMIL NADU-629 301.
ADDL.26.SHARMILA V.S.,D/O.SHRI.KRISHNAPPA VISWANATHA SARMA,
8/97-D,5C,TAMIL NAGAR,2ND STREET,ARALVAIMOZHI,
KANYAKUMARI DISTRICT,TAMIL NADU-629 301.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to order issuance of
notice on to the 18th respondent through substituted service either by
affixture or through e-mailor in such other manner as this Hon'ble Court
deems fit, in the interest of justice.
This Application coming on for orders on 25.08.2021 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of SRI.T.V.VINU, CENTRAL GOVERNMENT COUNSEL for the
petitioners and of SRI.K.PRAVEEN KUMAR, ADVOCATE for the Respondents 1 to
4 and SRI. CIBI THOMAS, ADVOCATE for the Respondents 15 to 17 and 19 to
21, the court passed the following:
K. VINOD CHANDRAN & V.G. ARUN, JJ
- - - - - - - - - - - - -
R.P No.697 of 2020
in
O.P(CAT)289 of 2016
- - - - - - -- - - - - - -
Dated this the 25th August,2021
O R D E R
K. Vinod Chandran, J I.A No.3 of 2021 Notice sent in the address given in the affidavit has been returned with the endorsement 'left India'. The learned Central Government Counsel submits that the 18th respondent has gone abroad without leaving any address. The review petitioners specifically enquired at the residential address of the 18th respondent. It is also stated in the affidavit that they contacted the daughter of the 18 th respondent, who informed them that her mother has gone abroad and is now staying at 'Apartment#223, 7201 Lake Arthur Dr., Port Arthur, Texas, 77642, USA'. The residential address of the 18th respondent is shown as 'Smt.BuellaTrixy Paul, W/o.S.Paul, Pinky, R.P No. 697/2020 in O.P(CAT) No.289/2016 ::2::
Ten House Compound, Attinjkuzhi, Kazhakuttom P.O, Thiruvananthapuram - 695 582.". The e-mail address has also been supplied which is shown as "[email protected]" . Petitioner is permitted to take out notice in the e-mail address and produce a copy as also take out notice by affixture in the residential address through Principal District Court, Thiruvananthapuram. The petitioner shall do the needful for remitting the process before the Nazarite of the Principal District Court, Thiruvananthapuram. I.A No.4 of 2021 Service against additional 24th respondent is declared as served.
Post on 24.09.2021.
Sd/-
K. Vinod Chandran, Judge Sd/-
V.G Arun, Judge jma 25-08-2021 /True Copy/ Assistant Registrar