Delhi High Court - Orders
B Venkataswamy vs Union Of India And Others on 29 July, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~38 & 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4512/2010
B VENKATASWAMY .....Petitioner
Through: Mr. Aditya Hooda and Mr.Shubham
Awasthi, Advocates
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Ms. Manisha Agrawal Narain, CGSC
with Mr. Nipun Jain, Mr. Shivam
Sharma, Advocates
+ W.P.(C) 4520/2010
TARSEM SINGH .....Petitioner
Through: Mr. Aditya Hooda and Mr. Shubham
Awasthi, Advocates
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Ms. Sunita Shukla, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 29.07.2025
1. The present matter was kept for hearing today in the supplementary list.
2. On the first call, a passover was sought on behalf of the Petitioner.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2025 at 21:54:11 Even on the second call, a passover is being sought on behalf of the Petitioner.
3. List on 04.08.2025 in the supplementary list.
4. It is made clear that no passover shall be granted to the Petitioner on the next date of hearing.
SUBRAMONIUM PRASAD, J SAURABH BANERJEE, J JULY 29, 2025 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2025 at 21:54:11