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Delhi High Court - Orders

B Venkataswamy vs Union Of India And Others on 29 July, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~38 & 39
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4512/2010
                                    B VENKATASWAMY                                                                          .....Petitioner
                                                                  Through:            Mr. Aditya Hooda and Mr.Shubham
                                                                                      Awasthi, Advocates

                                                                  versus

                                    UNION OF INDIA AND OTHERS                .....Respondents
                                                  Through: Ms. Manisha Agrawal Narain, CGSC
                                                           with Mr. Nipun Jain, Mr. Shivam
                                                           Sharma, Advocates

                          +         W.P.(C) 4520/2010
                                    TARSEM SINGH                                                                           .....Petitioner
                                                                  Through:            Mr. Aditya Hooda and Mr. Shubham
                                                                                      Awasthi, Advocates

                                                                  versus

                                    UNION OF INDIA AND OTHERS                                                         .....Respondents

                                                                  Through:            Mr. Bhagwan Swarup Shukla, CGSC
                                                                                      with Ms. Sunita Shukla, Advocates.
                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                    HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                  ORDER

% 29.07.2025

1. The present matter was kept for hearing today in the supplementary list.

2. On the first call, a passover was sought on behalf of the Petitioner.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2025 at 21:54:11 Even on the second call, a passover is being sought on behalf of the Petitioner.

3. List on 04.08.2025 in the supplementary list.

4. It is made clear that no passover shall be granted to the Petitioner on the next date of hearing.

SUBRAMONIUM PRASAD, J SAURABH BANERJEE, J JULY 29, 2025 S. Zakir This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2025 at 21:54:11