Delhi High Court - Orders
Piya Krishna vs Splendor Landbase Limited on 29 April, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~3 and 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 346/2024
PIYA KRISHNA ..... Petitioner
Through: Mr. Jai Sahai Endlaw, Ms. Sagarima
Kaul, Advs.
versus
SPLENDOR LANDBASE LIMITED ..... Respondent
Through: Mr. Gaurav Puri, Ms. Gayatri Puri,
Mr. Sarthak Gupta, Mr. Ankur Patel,
Ms. Prachi Jaiswal, Advs. (VC).
+ ARB.P. 347/2024
VIKRAM KRISHNA ..... Petitioner
Through: Mr. Jai Sahai Endlaw, Ms. Sagarima
Kaul, Advs.
versus
SPLENDOR LANDBASE LIMITED ..... Respondent
Through: Mr. Gaurav Puri, Ms. Gayatri Puri,
Mr. Sarthak Gupta, Mr. Ankur Patel,
Ms. Prachi Jaiswal, Advs. (VC).
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2024 Learned counsel for the petitioner submits that the matter is still pending before mediation centre and is now fixed for 01.05.2024.
Re-notify on 15.05.2024.
DINESH KUMAR SHARMA, J APRIL 29, 2024/AR..
This is a digitally signed order.
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