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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(6)(f) in Punjab Urban Planning and Development Building Rules, 2018

(f)Podium(s)/multi-storey podium, stilt, separate parking block, basement if used for parking and the services like sewerage treatment plant, water treatment plant, garbage collection, electrical sub-station, service ducts,