Andhra Pradesh High Court - Amravati
N. Reddeppa Naidu, vs K. Ramesh, on 25 April, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.S.A.No.146 of 2024
PROCEEDING SHEET
Sl.No. DATE Office
ORDER
Note
02. 25.04.2024 RRR, J Memo of proof of service has been filed vide USR No.40794 of 2024 by the learned counsel for the appellant.
However, there is no appearance for the respondents.
Post on 12.07.2024.
________ RRR, J MJA /KPV