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Andhra Pradesh High Court - Amravati

N. Reddeppa Naidu, vs K. Ramesh, on 25 April, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.S.A.No.146 of 2024
                             PROCEEDING SHEET
Sl.No.    DATE                                                      Office
                                       ORDER

Note

02. 25.04.2024 RRR, J Memo of proof of service has been filed vide USR No.40794 of 2024 by the learned counsel for the appellant.

However, there is no appearance for the respondents.

Post on 12.07.2024.

________ RRR, J MJA /KPV