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State of Odisha - Section

Section 17 in Orissa Economiser Inspection Administrative Rules, 1952

17. Entries in certificates.

- In addition to the entries to be made under Regulation 530 in a certificate for an economiser, the Inspector should state in the remarks columns his requirement, if any, with regard to Hydraulic test, removal of lagging, brickwork, or other concealing parts for the next inspection to enable the owner to have the same properly prepared at that time. He should also state in the same place his requirements regarding the repair or renewal of any part that may be considered fit only or the period of the certificate.In the repairs column, should be entered the year of repair and description of repair effected. Only important repairs should be noted.