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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Jharkhand - Subsection

Section 67(5)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)There shall be sufficient number of guards at all times in different shifts to be posted at the points to be identified by the Person-in-charge in consultation with security in-charge and the Department.