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State of Maharashtra - Section

Section 39 in The Maharashtra Regional and Town Planning Act, 1966

39. Variation of town planning scheme by Development Plan.

- Where a final Development plan contains proposals which are in variation, or modification of those made in a town planning scheme, which has been sanctioned by the State Government before the commencement of this Act, the Planning Authority shall vary such scheme suitably under section 92 to the extent necessary by the proposals made in the final Development Plan.