Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 22 November, 2016
WP-8546-2016
(NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH)
22-11-2016
Shri S.Pandit learned counsel for the petitioner. Shri A.P.Singh, learned counsel for the petitioner. Collector, Dindori, is personally present. Compliance report as was ordered on 5.7.2016 has been filed.
Learned counsel for the petitioner prays for short adjournment to go through the same and put forth his submission.
List the matter in the next week. Collector, Dindori, is exempted from further appearing in the matter.
(SANJAY YADAV) JUDGE das