Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs M/S Starwood Hotels And Resorts ... on 13 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.27 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38797/2018
(Arising out of impugned final judgment and order dated 18-04-2018
in ITA No. 467/2018 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3 Petitioner(s)
VERSUS
M/S STARWOOD HOTELS AND RESORTS WORLDWIDE INC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.153909/2018-CONDONATION OF DELAY
IN FILING)
Date : 13-11-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. K. Radha Krishnan, Sr. Adv.
Mr. S.S. Shamshery, Adv.
Mr. T.C. Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with C.A. No. 5976/2011.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.11.14 16:56:54 IST Reason: