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Supreme Court - Daily Orders

Commissioner Of Income Tax ... vs M/S Starwood Hotels And Resorts ... on 13 November, 2018

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.27                                COURT NO.3               SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38797/2018

     (Arising out of impugned final judgment and order dated 18-04-2018
     in ITA No. 467/2018 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-3 Petitioner(s)

                                                      VERSUS

     M/S STARWOOD HOTELS AND RESORTS WORLDWIDE INC.                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.153909/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 13-11-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER


     For Petitioner(s)                    Mr. Tushar Mehta, SG
                                          Mr. K. Radha Krishnan, Sr. Adv.
                                          Mr. S.S. Shamshery, Adv.
                                          Mr. T.C. Sharma, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with C.A. No. 5976/2011.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.11.14 16:56:54 IST Reason: